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State of Odisha - Section

Section 13 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

13.

A Selection Board for selection of Director, [Technical] [Substituted vide Notification No. 3273/14.10.1985.] shall consist of-
Chief Secretary ... Chairman
Secretary, Finance ... Member
Secretary, Commerce ... Member-Convener