Madhya Pradesh High Court
Mohd. Lokman vs Shri Anurag Verma on 24 March, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2447 of 2022 (MOHD. LOKMAN AND OTHERS Vs SHRI ANURAG VERMA AND OTHERS) Dated : 24-03-2023 Petitioner no.6 Mohd. Imran is present in person.
Lawyers are abstaining from work. List on 3rd of April, 2023.
(MANINDER S. BHATTI) JUDGE navin Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 3/25/2023 3:34:21 PM