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Madhya Pradesh High Court

Mohd. Lokman vs Shri Anurag Verma on 24 March, 2023

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CONC No. 2447 of 2022 (MOHD. LOKMAN AND OTHERS Vs SHRI ANURAG VERMA AND OTHERS) Dated : 24-03-2023 Petitioner no.6 Mohd. Imran is present in person.

Lawyers are abstaining from work. List on 3rd of April, 2023.

(MANINDER S. BHATTI) JUDGE navin Signature Not Verified Signed by: NAVEEN NAGDEVE Signing time: 3/25/2023 3:34:21 PM