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Union Of India vs Indian Radiological And Imaging ... on 25 July, 2016

Bench: S.A. Bobde, Ashok Bhushan

     ITEM NO.54                                 COURT NO.12                 SECTION XIV

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    Nos.16657-16659/2016

     (Arising out of impugned final judgment and order dated 17/02/2016
     in WP No. 2721/2014 17/02/2016 in WP No. 3184/2014 17/02/2016 in WP
     No. 6968/2011 passed by the High Court Of Delhi At New Delhi)

     UNION OF INDIA                                                         Petitioner(s)

                                                       VERSUS

     INDIAN RADIOLOGICAL AND IMAGING
     ASSOCIATION AND ORS. ETC. ETC.                                          Respondent(s)

     (With appln. (s) for permission to file additional documents and
     permission to file lengthy list of dates and interim relief)

     Date : 25/07/2016 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)                   Mr.   Sanjay Parikh, Adv.
                                         Ms.   Anitha Shenoy,Adv.
                                         Ms.   Surabhi Aggarwal, Adv.
                                         Ms.   N. Susan Thomas, Adv.

     For Respondent(s)                   Mr.   Jayant Bhushan, Sr. Adv.
                                         Mr.   Rahul Gupta, Adv.
                                         Mr.   Gagan Gupta, Adv.
                                         Mr.   Shekhar Gupta, Adv.
                                         Ms.   Ira Gupta, Adv.
                                         Mr.   Aruneshwar Gupta,Adv.

                                         Respondent-in-person

                                         Caveator-in-person

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with SLP(C) No.11046/2016.

(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master