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[Cites 0, Cited by 0] [Section 354] [Entire Act]

State of Rajasthan - Subsection

Section 354(f) in Rajasthan Land Revenue (Land Records) Rules, 1957

(f)Where mistakes in map corrections for inaccuracies in the mapping of new cultivation are due to slackness on the part to the Inspector, he should not only be taken to account for it but should also be made responsible for securing absolute correctness of the map within a reasonable time.