Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Goa - Subsection Section 9(1)(b) in The Goa, Daman and Diu (Excise Duty) Rules, 1964 (b)the description, quantity and strength of each kind of liquor to be imported and whether import is to be in bulk or in bottles;