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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(1) in Bihar Legal Metrology (Enforcement), Rules, 2014

(1)Every weight or measure used or intended to be used in any transaction or for protection of living beings or things in clause (k) of section 2 shall be verified and stamped by the legal metrology officer in the State in which such weight or measure is put to use and shall be re-verified and stamped at periodical intervals.