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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(4)The Managing Director and other officers and employees of the Board shall not undertake any work unconnected with their duties under this Act except with the permission of the State Government.