Section 92F(3) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(3)[] [Renumbered by Notification No 3507/I-A-280-D-60, dated 20.08.1963.] In case a roll has been lost or stolen, the holder shall report the loss to the police and attach a copy of the report made by him with his application for issue of a duplicate annuity roll.]
