Bombay High Court
Balmohan Vidyamandir vs State Of Maharashtra And 6 Ors on 5 March, 2019
Before : Aniruddha M. Chandekar
Prothonotary & Senior Master
Date : 05th March, 2019
FOR REJECTION (ORIGINAL SIDE MATTERS) :
22 WPL/597/2018 ) Mr. Vishal Dushing I/b. Vidhii Partners,
) Advocate for Petitioners.
)
) P.C. : Petitioners and/or their Advocate to
) remove office objections on the Petition
) and get the same numbered and
) registered on or before 02.04.2019,
) failing Petition to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
23 WPL/599/2018 ) Mr. Anil Singh I/b. Dhirendra Singh,
with ) Advocate for Petitioners.
CHSW/171/2018 )
WPL/599/2018 ) Ms. Heena Shaikh I/b. M. V. Kini and
) Company, Advocate for Respondent No.
) 5.
)
) P.C. : Petitioners and/or their Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered on or before 02.04.2019, ) failing Petition to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
26 WPL/625/2018 ) Mr. Ravindra Chile I/b. Madekar and
) Company, Advocate for Petitioner.
)
) P.C. : Petitioner and/or his Advocate to ) remove office objections on the Petition ) and get the same numbered and ) registered on or before 02.04.2019, ) failing Petition to stand rejected for non-
) removal of office objection under
) O.S.Rule 986.
Date : 05.03.2019 Prothonotary & Senior Master
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