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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2)(c) in The Bengal Diseases Of Animals Act, 1944

(c)the kinds or classes of [livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] which shall be vaccinated or inoculated in respect of each contagious disease referred to in sub-section (1) of section 7;