Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 7 November, 2025

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                         W.P.No.31820 of 2022

                           PROCEEDING SHEET

Sl.                                                                       Office
                                          ORDER

No DATE Note

24. 07.11.2025 GRKP, J Heard Sri M. Eswar Brahmanand, learned Counsel appearing on behalf of Sri V. Hemanth Kumar, learned Counsel for the Writ Petitioner and Sri G.R. Sudhakar, learned Standing Counsel for A.P. State Financial Corporation.

2. Sri M. Eswar Brahmanand, learned Counsel appearing on behalf of Sri V. Hemanth Kumar, learned Counsel for the Writ Petitioner is directed to file fresh list of dates by doing proper corrections.

3. List the matter on 11.11.2025 immediately after the Motion List.

____________ GRKP, J JKS 2 3