Andhra Pradesh High Court - Amravati
Primus Fasteners Llp vs Andhra Pradesh State Financial ... on 7 November, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
W.P.No.31820 of 2022
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note
24. 07.11.2025 GRKP, J Heard Sri M. Eswar Brahmanand, learned Counsel appearing on behalf of Sri V. Hemanth Kumar, learned Counsel for the Writ Petitioner and Sri G.R. Sudhakar, learned Standing Counsel for A.P. State Financial Corporation.
2. Sri M. Eswar Brahmanand, learned Counsel appearing on behalf of Sri V. Hemanth Kumar, learned Counsel for the Writ Petitioner is directed to file fresh list of dates by doing proper corrections.
3. List the matter on 11.11.2025 immediately after the Motion List.
____________ GRKP, J JKS 2 3