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Union of India - Section

Section 119 in Indian Telegraph Rules, 1951

119.

In the case of telegrams for places in India not falling within free delivery area of any telegraph office, if the sender wishes that the telegrams may be delivered through a special messenger, he shall prepay a fixed porterage or XP charges at the rate of Rs. 3.00 per telegram. A telegram in respect of which porterage or XP charges at the rate of Rs. 3.00 per telegram. A telegram in respect of which porterage or XP charges have been paid, shall bear the code "XP" as service indication.