Punjab-Haryana High Court
Smt. Parmeshwari Devi And Others vs State Of Haryana And Another on 7 March, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3253 OF 2010 (O & M)
(L.A.C. NO. 82 OF 05/09)
Smt. Parmeshwari Devi and others
.........Appellants
Versus
State of Haryana and another
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : None for the appellants
Mr. D.D. Gupta, Additional Advocate General, Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.539 of 2010, titled as Partap and others Versus State of Haryana and another.
7.3.2011 (RAJESH BINDAL) aj JUDGE