Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(4) in The Coal Mines Regulations, 2011

(4)Where practicable, all roads from the opencast working shall be arranged to provide for one-way traffic and where not practicable, no road shall be of a width less than three times the width of the largest vehicle plying on that road, unless, definite turnouts and waiting points are designated.