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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(xi) in Punjab Urban Planning and Development Building Rules, 2018

(xi)No Objection Certificate from Airport Authority of India for the maximum height of building(s) shall be required of building(s) in the vicinity of aerodromes. No building or structure higher than the height specified in the subject No Objection Certificate, shall be constructed or erected.