Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 218(5)] [Section 218] [Entire Act]

Union of India - Subsection

Section 218(5)(f) in The Dedicated Freight Corridor Railway General Rules, 2018

(f)no obstruction shall be permitted out-side the outermost facing point in the face of an approaching train;