Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] NCT Delhi - Subsection Section 19(2) in Delhi Motor Vehicles Rules, 1993 (2)Upon receipt of an application for the renewal of a conductor's licence, the licensing authority may after making such enquiries as it may deem necessary renew the licence.
