Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 51 in Rules of Procedure and Conduct of Business in Lok Sabha 51. Answers not to refer to proceedings in Council. - An answer to question in the House shall not refer to the answer to a question or proceedings in the Council during a current session.
