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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(g) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(g)"Selection Committee" means the Selection Committee constituted for the purpose of selection of Academic Officers, Other Officers, Academic Staff Members, Ministerial Staff Members of the University and affiliated colleges and recognised institutions;