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[Cites 0, Cited by 0] [Section 1001] [Entire Act]

State of Punjab - Subsection

Section 1001(1) in Punjab Jail Manual, 1996

(1)Whenever overcrowding occurs in a subsidiary jail, owing to inability to make transfers in consequence of the presence of infectious disease or overcrowding in the district jail, or other cause, the Superintendent shall take measures to provide the additional accommodation required, either by occupying some other available building in the neighbourhood or erecting or hiring temporary huts.