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Supreme Court - Daily Orders

Antrix Corporation Limited vs The Assistant Commissioner Of ... on 5 January, 2017

Bench: Chief Justice, N.V. Ramana, D.Y. Chandrachud

     ITEM NO.8                              COURT NO.1                 SECTION III

                                  S U P R E M E C O U R T O F I N D I A
                                          RECORD OF PROCEEDINGS
                           I.A. 18-21/2016 in Civil Appeal No(s).2349-2352/2010

     M/S ANTRIX CORP.LTD.                                                Appellant(s)
                                                    VERSUS
     ASST.COMM.OF COMML.TAXES & ORS.                                     Respondent(s)

     (For early hearing and office report)

     Date : 05/01/2017 These applications were called on for hearing
     today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant(s)                   Mr.V.Lakshmikumaran, Adv.
                                        Mr.Anandh K., Adv.
                                        Mr.Aditya Bhattacharya, Adv.
                                        Mr.Victor Das, Adv.
                                        Mr. M. P. Devanath, Adv.

     For Respondent(s)                  Mr.D.K.Singh, Adv.
                                        Mr.Saurabh Agrawal, Adv.
                                        Ms.Komal Sundhra, Adv.
                                        Mr. Abhijit Sengupta, Adv.

                                         Mr. Ashok Mathur, Adv.

                                        Ms.Binu Tamta, Adv.
                                        Mr. B. Krishna Prasad, Adv.

                                         Ms. Anitha Shenoy, Adv.

                                        Mr.Joseph Aristotle S., Adv.
                                        Mrs.Priya Aristotle, Adv.
                                        Ms.K.Priyadarshini, Adv.

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Heard learned counsel for the applicant.

No ground for early hearing is made out.

Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2017.01.05 17:02:16 TLT

I.A.Nos.18-21 of 2016 are accordingly dismissed.

Reason:




     (SATISH KUMAR YADAV)                                              (RENUKA SADANA)
          AR-CUM-PS                                                  ASSISTANT REGISTRAR