Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] Union of India - Subsection Section 117(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (2)The following terms and conditions shall govern the selection and training of Regular Entry Cadets of the Indian Navy.