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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(5) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(5)All statements, documents or other information supplied to, or applications made to the Council by one party, shall be communicated to the other party, and any expert report or evidentiary document on which the Council may rely in making its decision shall be communicated to the parties.