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[Cites 0, Cited by 0] [Section 6A(2)] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(2)(b) in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996

(b)such sums as are payable by the employers of exempted establishments under sub- section (6) of section 17;