Supreme Court - Daily Orders
Swastik Builders vs Dr. Shobha W/O Bhaskar Kaore on 17 April, 2023
Author: M.M. Sundresh
Bench: M.M. Sundresh
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 97 OF 2023
SWASTIK BUILDERS & ANR. APPELLANT(S)
VERSUS
DR. SHOBHA W/O BHASKAR KAORE & ORS. RESPONDENT(S)
O R D E R
We are happy to record that the order dated 05.01.2023 passed by this Court has been executed and implemented.
Rs.1,00,000/- (Rupees One Lakh Only) deposited by the appellants with the High Court of Bombay, Nagpur Bench will be released/refunded to the appellants along with the interest accrued, if any, thereon.
Parties would be bound by the terms recorded in the order/record of proceedings dated 05.01.2023. The appeal is disposed of.
Pending application(s), if any, shall stand disposed of.
..................J. (SANJIV KHANNA) ..................J. (M.M. SUNDRESH) NEW DELHI;
Signature Not VerifiedDigitally signed by APRIL 17, 2023.
BABITA PANDEY Date: 2023.04.19 17:56:10 IST Reason: ITEM NO.45 COURT NO.7 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No. 97/2023 SWASTIK BUILDERS & ANR. APPELLANT(S) VERSUS DR. SHOBHA W/O BHASKAR KAORE & ORS. RESPONDENT(S) (IA No. 27256/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES) Date : 17-04-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE M.M. SUNDRESH For Appellant(s) Mr. Gagan Sanghi, Adv.
Mr. Rameshwar Prasad Goyal, AOR For Respondent(s) Ms. Vandana Sehgal, AOR UPON hearing the counsel, the Court made the following O R D E R The appeal is disposed of in terms of the signed order.
Pending application(s), if any, shall stand disposed of.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-CUM-PS COURT MASTER (NSH) (signed order is placed on the file)