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Himachal Pradesh High Court

Dr. Lavinder Kumar vs . State Of H.P. & Ors. on 3 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Dr. Lavinder Kumar vs. State of H.P. & ors.

.

CWP No. 7688 of 2021 03.03.2022 Present: Mr. Rajul Chauhan, Advocate vice Mr. Vikas Shyam, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.

Reply be filed within four weeks, as prayed for.



                                                        ( Mohammad Rafiq)
                                                            Chief Justice



                                                      ( Jyotsna Rewal Dua )
           March 03, 2022                                    Judge
              (vs/rohit)







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