Himachal Pradesh High Court
Dr. Lavinder Kumar vs . State Of H.P. & Ors. on 3 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Lavinder Kumar vs. State of H.P. & ors.
.
CWP No. 7688 of 2021 03.03.2022 Present: Mr. Rajul Chauhan, Advocate vice Mr. Vikas Shyam, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the respondents.
Reply be filed within four weeks, as prayed for.
( Mohammad Rafiq)
Chief Justice
( Jyotsna Rewal Dua )
March 03, 2022 Judge
(vs/rohit)
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