Jammu & Kashmir High Court
M/S Aquatech Th. Gurmit Singh vs The J&K Sports Council And Others on 5 November, 2020
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No.109
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing at Jammu)
WP(C) 1781/2020
CM Nos. 6192/2020 & 6193/2020
M/s Aquatech Th. Gurmit Singh ...Petitioner(s)
Through:- Mr. Rahul Pant, Advocate
(Through video conference)
v/s
The J&K Sports Council and others
....Respondent(s)
Through: Mr. F. A. Natnoo, AAG
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
Issue notice to the respondents.
Mr. F. A. Natnoo, learned AAG present, enters appearance and accepts notice on behalf of the respondents.
Objections by or before the next date of hearing.
List again on 02.12.2020.
(JAVED IQBAL WANI) JUDGE Jamm 05.11.2020 Bir BIR BAHADUR SINGH 2020.11.07 13:18 I attest to the accuracy and integrity of this document