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State of Jharkhand - Section

Section 536 in Bihar Education Code, 1961

536. Yearly report on hostels or messes.

- The head of each institution under whose supervision a hostel or mess is working must, at the end of each financial year, submit to his Departmental superior a report on its working, with special reference to the conduct of the residents and to the sanitary arrangements of the premises and surroundings.(R. and O. page 566, para 15.)