Section 32 in West Bengal Co-operative Societies Rules, 2011
32. Division of area of a society for election of delegates.
(1) The Board shall divide the area of membership of the society into convenient areas, sections, constituencies or categories for the purpose of election of delegates. (2) The division of area of membership of a society under sub-rule (1) shall be duly notified to all the members and a member of a particular area, section, constituency or category shall be entitled to vote in the election of delegate only for that particular area, section, constituency or category.
