Supreme Court - Daily Orders
By Courts Motion vs In Re: Ms. Mepung Tadar Bage, Member, ... on 22 January, 2025
Bench: J.K. Maheshwari, Aravind Kumar
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ITEM NO.43 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for REF. U/A 317(1) No(s). 1/2023
IN RE: MS. MEPUNG TADAR BAGE, MEMBER,
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
(IA No. 213253/2023 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 22-01-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) : By Courts Motion, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. R Venkatramani, AGI
Mr. KM Nataraj, ASG
Mr. Shailesh Madiyal, Adv.
Mr. Yashraj Singh Bundela, Adv.
Mr. Raman Yadav, Adv.
Mr. Chitvan Singhal, Adv.
Mr. Abhishek Kr Pandey, Adv.
Mr. Kartikay Aggarwal, Adv.
Mr. Mukesh Kr Singh, Adv.
Mr. Ameyvikrama Thanvi, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Manish Goswami, Sr. Adv.
Mr. Priyonkoo Gogoi, Adv.
Mr. Priyank Adhyaru, Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s) : Mr. Nidhesh Gupta, Sr. Adv.
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2025.01.22 Mr. Rituraj Biswas, AOR
16:36:46 IST
Reason:
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Ms. Japneet Kaur, Adv.
Ms. Sujaya Bardhan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. List at 2.00 p.m. on 19.02.2025.
2. In the meantime, convenience compilation be filed by learned counsel for the Arunachal Pradesh Public Service Commission including all the pleadings of both the parties.
(GULSHAN KUMAR ARORA) (ANJALI PANWAR)
AR-CUM-PS COURT MASTER