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Supreme Court - Daily Orders

By Courts Motion vs In Re: Ms. Mepung Tadar Bage, Member, ... on 22 January, 2025

Bench: J.K. Maheshwari, Aravind Kumar

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     ITEM NO.43                         COURT NO.7                  SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                         Petition(s) for REF. U/A 317(1)   No(s).    1/2023


                              IN RE: MS. MEPUNG TADAR BAGE, MEMBER,
                           ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION


     (IA No. 213253/2023 - APPROPRIATE ORDERS/DIRECTIONS)


     Date : 22-01-2025 This matter was called on for hearing today.


     CORAM :             HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s) : By Courts Motion, AOR

                                  Mr. Arvind Kumar Sharma, AOR

                                  Mr. R Venkatramani, AGI
                                  Mr. KM Nataraj, ASG
                                  Mr. Shailesh Madiyal, Adv.
                                  Mr. Yashraj Singh Bundela, Adv.
                                  Mr. Raman Yadav, Adv.
                                  Mr. Chitvan Singhal, Adv.
                                  Mr. Abhishek Kr Pandey, Adv.
                                  Mr. Kartikay Aggarwal, Adv.
                                  Mr. Mukesh Kr Singh, Adv.
                                  Mr. Ameyvikrama Thanvi, Adv.
                                  Mr. Shreekant Neelappa Terdal, AOR

                                  Mr. Manish Goswami, Sr. Adv.
                                  Mr. Priyonkoo Gogoi, Adv.
                                  Mr. Priyank Adhyaru, Adv.
                                  Mr. Rameshwar Prasad Goyal, AOR


     For Respondent(s) : Mr. Nidhesh Gupta, Sr. Adv.
Signature Not Verified

Digitally signed by
Gulshan Kumar Arora
Date: 2025.01.22         Mr. Rituraj Biswas, AOR
16:36:46 IST
Reason:
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                       Ms. Japneet Kaur, Adv.
                       Ms. Sujaya Bardhan, Adv.


            UPON hearing the counsel the Court made the following
                               O R D E R

1. List at 2.00 p.m. on 19.02.2025.

2. In the meantime, convenience compilation be filed by learned counsel for the Arunachal Pradesh Public Service Commission including all the pleadings of both the parties.





(GULSHAN KUMAR ARORA)                                (ANJALI PANWAR)
     AR-CUM-PS                                         COURT MASTER