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Commissioner Of Income Tax (Intl. Tax) - ... vs Halliburton Export Inc. on 12 July, 2018

     ITEM NO.38                            REGISTRAR COURT. 1                     SECTION XIV

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MR. KAPIL MEHTA

                                          Civil Appeal      No(s).    3369/2017

     COMMISSIONER OF INCOME TAX (INTL. TAX) - 2                                Appellant(s)

                                                       VERSUS

     HALLIBURTON EXPORT INC.                                                   Respondent(s)



     WITH
     C.A. No. 3796/2017 (XIV)

     Date : 12-07-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                          Mr Amit Sharma, Adv.
                                          Mrs. Anil Katiyar, AOR

     For Respondent(s)
                                          Mr Anand Sukumar, Adv.
                                          Ms. Meera Mathur, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent(common) in both matters has failed to file counter affidavit despite last opportunity having been granted, as such, further opportunity is declined.

Statement of case has not been filed by the parties and time has expired.

Affidavit of valuation and deficit court fee has been filed.

Registry to process the matters for listing before the Hon'ble Court as per rules.

KAPIL MEHTA Registrar 12.07.2018 hj