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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Bihar - Subsection

Section 178(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)all building workers using safety belts and safety life lines have the knowledge of safe use and maintenance of such belts and life lines and are supplied with necessary instruction;