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[Cites 0, Cited by 0] [Section 519] [Entire Act]

State of Jharkhand - Subsection

Section 519(2) in Bihar Education Code, 1961

(2)Arrangement should be made, where possible, with dispensaries maintained in the vicinity of hostels by Government or by local bodies for the supply of medicine to the boarders in return for a regular monthly subscription to be raised by the levy of a small monthly fee among the boarders.(D P. I.'s circular no. 27, dated the 26th July, 1918.)