Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270(1)] [Section 270] [Entire Act] Union of India - Subsection Section 270(1)(a) in The Merchant Shipping Act, 1958 (a)the master and medical officer shall comply with the provisions of this Part and the rules made thereunder, and