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[Cites 0, Cited by 0] [Section 180(1)] [Section 180] [Entire Act]

State of Goa - Subsection

Section 180(1)(a) in The Goa Panchayat Raj Act, 1994

(a)any general election to a Zilla Panchayat or Panchayat under this Act or any proceedings consequent thereon has been stayed by an order of a competent court or authority; or