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Supreme Court - Daily Orders

Umar Khalid vs Union Of India on 20 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.64                              COURT NO.6                  SECTION X

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Criminal)                 No(s).    513/2023

     UMAR KHALID                                                          Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ANR.                                                Respondent(s)

     (FOR ADMISSION and IA No.218462/2023-EXEMPTION FROM FILING O.T. )

     Date : 20-10-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                 Mr. Kapil Sibal, Sr. Adv.
                                       Mr. C U Singh, Sr. Adv.
                                       Mr. Trideep Pais, Sr. Adv.
                                       Ms. Sanya Kumar, Adv.
                                       Mr. N. Sai Vinod, AOR
                                       Mr. Sahil Ghai, Adv.
                                       Ms. Aparajitha Jamwal, Adv.
                                       Ms. Bidya Mohanty, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Tag with WP(Crl.)No.470/2021.

(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.10.20 16:08:56 IST Reason: