Supreme Court - Daily Orders
Umar Khalid vs Union Of India on 20 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.64 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 513/2023
UMAR KHALID Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.218462/2023-EXEMPTION FROM FILING O.T. )
Date : 20-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Mr. C U Singh, Sr. Adv.
Mr. Trideep Pais, Sr. Adv.
Ms. Sanya Kumar, Adv.
Mr. N. Sai Vinod, AOR
Mr. Sahil Ghai, Adv.
Ms. Aparajitha Jamwal, Adv.
Ms. Bidya Mohanty, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with WP(Crl.)No.470/2021.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.10.20 16:08:56 IST Reason: