Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] Union of India - Subsection Section 3(2)(c) in Sabka Vishwas (Legacy Dispute Resolution) Scheme Rules, 2019 (c)an enquiry or investigation or audit where the amount is quantified on or before the 30th day of June, 2019; or