Section 4(1) in Haryana Municipal Building Bye-laws 1982
(1)The site plan shall be drawn to a scale of not less than:-(a)1 : 200 for sites upto 1000 sq. metres ;(b)1 : 400 for sites above 1000 sq. metres and below 4500 square metres;(c)1 : 800 for sites of 4500 square metres and above.
