Section 12(4)(a) in THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016

[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

(a)the taxes, cesses and surcharges levied by the Union, the States and the local bodies which may be subsumed in the goods and services tax;

Legal Document View