Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Assam - Subsection Section 49(23) in Assam Panchayat Act, 1994 (23)Maintenance of Community Assets. - (a) Maintaining of all community assets vested in it or transferred by the Government or any local authority or organization.(b)Preservation and maintenance of other community assets.
