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State of Chattisgarh - Section

Section 13 in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

13. Code of conduct for the Social Audit Team.

- The Social Audit teams including the Senior and Junior Social Audit Facilitators and Village Social Auditors shall follow the necessary code of conduct laid down below :-
(a)The Social Audit team shall exhibit high standards of impartiality and integrity in their work.
(b)They shall conduct Social Audit with dignity in the villages.
(c)They shall not consume any intoxicants during Social Audit process.
(d)The Social Audit team shall stay in the houses of MGNREGS workers or in any Government building only during the social audit period.
(e)Shall not accept any financial and non-financial benefits from the implementing agencies.
Service of any Social Auditor, violating the above code of conduct, shall be summarily dispensed with.