Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Punjab - Subsection Section 207(2) in Punjab Jail Manual, 1996 (2)No person shall under Section 54 of the Prisons Act, 1894 be punished twice for the same offence. [Section 54, Act IX of 1984](c)Miscellaneous Matters
