Punjab-Haryana High Court
Sh. D.N.Gauba vs Haryana State Electricity Board And ... on 4 May, 2010
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Civil Writ Petition No.19096 of 1991
Date of decision:04.05.2010
Sh. D.N.Gauba ....Petitioner
versus
Haryana State Electricity Board and others ...Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. Ashok Gupta, Advocate, for the petitioner.
Mr. O.P.Sharma, Advocate, and Mr. Rajiv Sharma,
Advocate, for the respondents.
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1. Whether reporters of local papers may be allowed to see the
judgment?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
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K.Kannan, J (Oral)
For orders, see Civil Writ Petition No.19095 of 1991 of even date.
(K.KANNAN) JUDGE 04.05.2010 sanjeev