Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Sh. D.N.Gauba vs Haryana State Electricity Board And ... on 4 May, 2010

Author: K. Kannan

Bench: K. Kannan

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                         CHANDIGARH


                                Civil Writ Petition No.19096 of 1991
                                Date of decision:04.05.2010


Sh. D.N.Gauba                                            ....Petitioner

                                versus


Haryana State Electricity Board and others               ...Respondents


CORAM: HON'BLE MR. JUSTICE K. KANNAN
                     ------

Present:      Mr. Ashok Gupta, Advocate, for the petitioner.

              Mr. O.P.Sharma, Advocate, and Mr. Rajiv Sharma,
              Advocate, for the respondents.
                                 -----

1.      Whether reporters of local papers may be allowed to see the
        judgment?
2.      To be referred to the reporters or not?
3.      Whether the judgment should be reported in the digest?
                                  -----

K.Kannan, J (Oral)

For orders, see Civil Writ Petition No.19095 of 1991 of even date.

(K.KANNAN) JUDGE 04.05.2010 sanjeev