Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] Union of India - Subsection Section 97(4) in The Armed Forces Tribunal (Practice) Rules, 2009 (4)Any order reserved by a Circuit Bench of the Tribunal may be pronounced at the principal place of sitting of the Bench. __________
