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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(2)(l) in THE MAJOR PORT AUTHORITIES ACT, 2021

(l)the salaries and allowances payable to and other terms and conditions of services of the Presiding Officer and members of the Adjudicatory Board under sub-section (5) of section 56;