Section 71(5) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
(5)Encroachment on same land second time [Rule 115-G (2), U.P.Z.A. & L.R. Rules]. - Nothing in sub-rule (1) shall debar the Bhumi Prabandhak Samiti or the local authority, as the case may be from prosecuting the person who encroaches upon the same land a second time in spite of having been ejected under the Act or Rules under Section 447 of the Indian Penal Code, 1860.
