Chattisgarh High Court
Narendra Singh Bali vs State Of Chhattisgarh 25 Crmp/777/2017 ... on 26 July, 2018
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
CRMP No. 1261 of 2016
• Narendra Singh Bali S/o Shri Sardar Kartar Singh Bali Aged About 58 Years
R/o Bhatapara, Police Station And Tahsil Bhatapara, District Balodabazar-
Bhatapara, Chhattisgarh
---- Petitioner
Versus
• State of Chhattisgarh Through District Magistrate Balodabazar, District
Balodabazar- Bhatapara, Chhattisgarh
---- Respondent
CRMP No. 1247 of 2016 • Narendra Singh Bali S/o Shri Sardar Kartar Singh Bali Aged About 58 Years R/o Bhatapara, Police Station And Tahsil Bhatapara, District Balodabazar Bhatapara, Chhattisgarh
---- Petitioner Versus • State of Chhattisgarh Through District Magistrate Balodabazar- Bhatapara, Chhattisgarh
---- Respondent For Petitioner : Shri Sanjay Pathak, Advocate For Respondent/State : Shri SK Mishra, PL for the State Hon'ble Shri Justice Goutam Bhaduri Order On Board 26/07/2018
1. Learned counsel for the petitioner seeks permission of the Court to withdraw the instant petitions.
2. Prayer allowed.
3. Accordingly, both the petitions are dismissed as withdrawn.
SD/-
Goutam Bhaduri Judge Ashu