Section 1(3)(xlvi) in The Employees' Provident Funds Scheme, 1952
(xlvi)[ as respects bread industry specified in the notification of the Government of India in the Department of Social Security, No. G.S.R. 402, dated the 2nd March 1965, come into force on the 31st day of March, 1965;] [Inserted by G.S.R. 475, dated 19.3.1965.]