Calcutta High Court
Union Of India vs Hindustan Constancy & Services Ltd. & ... on 27 February, 2019
Author: Soumen Sen
Bench: Soumen Sen, Ravi Krishan Kapur
APD No. 281 of 2016
GA No. 62 of 2017
With
CS No. 489 of 2000
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
UNION OF INDIA
Versus
HINDUSTAN CONSTANCY & SERVICES LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
The Hon'ble JUSTICE RAVI KRISHAN KAPUR Date : 27th February 2019.
Since one of us (Ravi Kishan Kapur, J.) represented the plaintiff in a connected matter, the matter is released from our list. The matter may be placed before the Hon'ble The Acting Chief Justice for assignment.
The affidavits filed by the parties are taken on record.
(SOUMEN SEN, J.) (RAVI KRISHAN KAPUR, J.) S. Kumar