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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(b) in Goa Computerised Network Lottery Rules, 2003

(b)'Central Computer System' means a system of multiple computers installed for diverse functions of computing data communication, ticket transaction, prize amount calculation, verification of prize amount, cancellation of tickets, etc.;